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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Defence of India Act, 1962

(a)in sub-section (1) of section 5 thereof, after the words “in his possession or control”, the words “any information likely to assist the enemy as defined in the Defence of India Act, 1962, or” had been inserted; and after the words “in such a place,” the words “or which relates to or is used in, a protected area as defined in the rules made under the Defence of India Act, 1962, or relates to anything in such area,” had been inserted;