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Karnataka High Court

Kum. Seerath Jehan vs M/S. Homigo Realty Private Limited on 23 August, 2025

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                        -1-
                                                   NC: 2025:KHC:33318
                                                MFA No. 8452 of 2023


            HC-KAR




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 23RD DAY OF AUGUST, 2025

                                     BEFORE
             THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
            MISCELLANEOUS FIRST APPEAL NO. 8452 OF 2023 (CPC)
            BETWEEN:

                  KUM. SEERATH JEHAN
                  DAUGHTER OF MR. R. AZMATHULLA BAIG,
                  AGED ABOUT 46 YEARS,
                  RESIDING AT NO. 204/20,
                  5TH MAIN, BYRASANDRA,
                  JAYANAGARA 1ST BLOCK,
                  BANGALORE - 560 011.
                                                         ...APPELLANT
            (BY SRI. PRAKASH TIMMANNA HEBBAR, ADVOCATE)

            AND:

            1.    M/S. HOMIGO REALTY PRIVATE LIMITED,
Digitally         A COMPANY INCORPORATED UNDER
signed by         THE COMPANIES ACT 2013,
RAMYA D           HAVING ITS REGISTERED OFFICE AT
Location:          2-10/1, GROUND FLOOR, AJAY PLAZA,
HIGH              N.S. PALYA, 6TH CROSS ROAD,
COURT OF
KARNATAKA         BTM LAYOUT, BANGALORE - 560 076,
                  REPRESENTED BY AUTHORISED
                  SIGNATORY/DIRECTOR
                  MR. NIKUNJ BATHEJA
                  SON OF MR. VIJAY BATHEJA.

            2.    MR. STEVEN SHANTHARAJAN
                  S/O MR. MANIKYA SWAMY,
                            -2-
                                      NC: 2025:KHC:33318
                                    MFA No. 8452 of 2023


HC-KAR




     AGED ABOUT 59 YEARS,
     RESIDING AT FLAT NO 001,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

3.   MR SATISH CHANDRA
     S/O MR LINGANNA M
     AGED ABOUT 37 YEARS,
     RESIDING AT FLAT NO 101,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

4.   MRS. SOUNDARYA S
     W/O VARUN KHERA,
     AGED ABOUT 36 YEARS,
     RESIDING AT FLAT NO 201,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

5.   MR. VARUN KHERA
     S/O MR SUNIL KHERA,
     AGED ABOUT 33 YEARS,
     RESIDING AT FLAT NO 201,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

6.   MR. ARUN SINGH L
     S/O LAKSHMAN SINGH
     AGED ABOUT 39 YEARS,
     RESIDING AT FLAT NO 201,
     NO 123, 3RD MAIN,
                           -3-
                                      NC: 2025:KHC:33318
                                    MFA No. 8452 of 2023


HC-KAR




     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

7.   MR HARSHA S
     S/O MR SUBBAAIAHS HIVASWAMY,
     AGED ABOUT 36 YEARS,
     RESIDING AT FLAT NO 202,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.

8.   MR KIRAN KUMAR
     S/O MR HARISH MUTKUR
     SEETHARAMA RAO,
     AGED ABOUT 39 YEARS,
     RESIDING AT FLAT NO 301,
     NO 123, 3RD MAIN,
     AMARJYOTHI LAYOUT,
     DOMLUR, BANGALORE - 560 071.
                                         ...RESPONDENTS
     THIS MFA IS FILED U/O 43 RULE 1(r) R/W SECTION 151
OF CPC, AGAINST THE ORDER DATED 18.10.2021 PASSED ON
I.A.NO.II IN OS.NO.5130/2019 ON THE FILE OF THE III
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
ALSO HOLDING THE CONCURRENT CHARGE OF XXIV
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE CCH-6,
BENGALURU, REJECTING THE IA.NO.2 FILED UNDER ORDER
39 RULE 10 R/W SECTION 151 OF CPC.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
                              -4-
                                             NC: 2025:KHC:33318
                                       MFA No. 8452 of 2023


HC-KAR




                        ORAL JUDGMENT

Learned counsel for the appellant has filed a memo seeking permission to withdraw the appeal.

Memo is taken on record.

Accordingly, the appeal is dismissed as withdrawn.

SD/-

(HANCHATE SANJEEVKUMAR) JUDGE KA List No.: 1 Sl No.: 9 CT: BHK