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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(3) in The Punjab Town Improvement Trust Rules, 1939

(3)Officials absent on leave or deputation shall be clearly shown as such in the monthly pay bills and any acting arrangements noted that may have been made. An absentee statement showing these arrangements should be attached to the bill in the form in use in municipal committees.