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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2)(c) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(c)in the case of appointments by promotion, seniority shall be determined according to the seniority in the post from which they were promoted or transferred; and