Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 255(2)] [Section 255] [Entire Act]

State of Tamilnadu - Subsection

Section 255(2)(a) in Tamil Nadu Panchayats Act, 1994

(a)the previous operation of the said Act or anything done or duly suffered thereunder; or