Section 43 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

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- The Appellate Authority shall, required to be maintained under rules 23 and 40 maintain the following registers, namely,-

(a)Register of reference in Form VI;

(b)Register of Disposal in Form VII;

(c)Register of Returned document in Form VIII;

(d)Register of Fees realized in Form IX;

(e)Register of record consigned in Form X;

(f)Any other register which the Chairman considers

By order,Neeraj Kumar Gupta,Pramukh Sachiv.

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