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State of Assam - Section

Section 9 in Assam General Clauses Act, 1915

9. Commencement and termination of time.

- In any Act it shall be sufficient, for the purpose of excluding the first in a series of days or any other period of time, to use the word "from", and, for the purpose of including the last in a series of days or any other period of time, to use the word "to".