Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S. Hari Ram Godara J.V on 19 November, 2018
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1585/2018
State Of Rajasthan
----Appellant
Versus
M/s. Hari Ram Godara J.v.
----Respondent
For Appellant(s) : Mr. Akshat Verma on behalf of
Mr. Anil Bhansali.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 19/11/2018 List the matter on 01.12.2018 alongwith DBSAW No.1361/2018.
(DINESH MEHTA),J (SANGEET LODHA),J DJ/- 5 Powered by TCPDF (www.tcpdf.org)