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[Cites 0, Cited by 2] [Entire Act]

State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975

9. Power of summoning and inspection.

- Any Officer conducting enquiry under this Act shall have power to summon any witness and inspect any property or documents.Appendix 1Form-IForm of Report to the Competent Authority under Section 10 (1) of the ActDistrict of .......................