Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 496(1)] [Section 496] [Entire Act]

State of West Bengal - Subsection

Section 496(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)any well, pool, ditch, tank, pond, pit or marshy or undrained ground, or