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State of Punjab - Section

Section 25 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

25. Executive order instructions.

- The Executive order/Instructions shall supersede the existing clauses of the procedure in the matter of inviting, considering and accepting tenders. The Board may from time to time waive or change or modify all or any of the provisions of the procedure. However, that in matters not specifically covered hereunder, the standing orders/instructions relevant to the contract shall continue to apply.