Himachal Pradesh High Court
Dharmender vs . Prem Chand & Ors. on 31 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Dharmender vs. Prem Chand & Ors.
.
C.R. No. 140 of 2022.
31.08.2022 Present: Ms. Neeraj Gupta, Senior Advocate, with Ms. Rinki Kashmiri, Advocate, for the petitioner.
Mr. Vipin Pandit, Advocate, for the respondents.
Caveat Pet. No. 307 of 2022.
Mr. Vipin Pandit, Advocate, appears for the respondents. Hence the caveat discharged.
rC.R. No. 140 of 2022.
Learned counsel for the respondent seeks time to file reply. Be positively filed within three weeks.
List on 12th October, 2022.
CMP No. 11892 of 2022.
Reply be filed within three weeks. In the meantime, further proceedings in Execution Petition No. 7/10 of 2019, titled as Prem Chand vs. Dharmender, pending before the learned Rent Controller-II, Solan, (H.P.), shall remain stayed.
Name of Mr. Vipin Pandit, Advocate, be reflected in the cause list as counsel for the respondents.
(Satyen Vaidya) Judge.
31st August, 2022.
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