Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 86 in The M.P. Panchayat Nirvachan Niyam, 1995 86. Custody of papers relating to election. - The District Election Officer shall keep in custody the packets referred to in Rules 67 and 68 and all other papers relating lo the election.
