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[Cites 0, Cited by 11] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(k) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(k)[ has more than two children: [Clause (k) was inserted by Maharashtra 43 of 2000, Section 5.]