Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 218(4)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(4)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)the authority to proceed upto the last station mentioning the names of the intermediate stations;