Supreme Court - Daily Orders
Ashray Vyapaar Private Limitedq vs Carnation Distributors Pvt. Ltd on 18 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.45 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22997/2017
(Arising out of impugned final judgment and order dated 09-08-2017
in APOT No. 160/2017 passed by the High Court At Calcutta)
ASHRAY VYAPAAR PRIVATE LIMITEDQ Petitioner(s)
VERSUS
CARNATION DISTRIBUTORS PVT. LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.84551/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.84552/2017-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.88760/2017-APPROPRIATE
ORDERS/DIRECTIONS and IA No.91029/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Arvind Datar, Sr. Adv.
Mr. Siddharth Dave, Adv.
Mr. Rahul Pratap, AOR
Mr. Shakeel Ahmad, Adv.
Mr. Aamir Khan, Adv.
For Respondent(s) Mr. Pratap Venugopal, Sr. Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Pankaj Jain, Adv.
Ms. Priyanka Das, Adv.
Mr. Bijoy Kumar Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2017.09.19(SHASHI SAREEN) 16:57:50 IST Reason: (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER