Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(7)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(7)(d) in Companies (Share Capital and Debentures) Rules, 2014

(d)the amount credited to Debenture Redemption Reserve shall not be utilized by the company except for the purpose of redemption of debentures.]