Delhi High Court - Orders
Trusted Info Systems Private Limited vs Indian Computer Emergency Response ... on 24 January, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7508/2021
TRUSTED INFO SYSTEMS PRIVATE LIMITED
..... Petitioner
Through: Ms. Manmeet Arora and Mr. Tarang
Gupta, Advs.
versus
INDIAN COMPUTER EMERGENCY RESPONSE TEAM & ANR.
..... Respondent
Through: Mr. Vikram Jetly, CGSC with
Mr. Akshat Singh, GP and Mr. Rajesh
Suri, Legal Officer, ICERT
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 24.01.2022 This matter is being heard through video-conferencing. It is already 17:21 Hrs. List on April 08, 2022.
V. KAMESWAR RAO, J JANUARY 24, 2022/ds Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:25.01.2022 20:21:12