Punjab-Haryana High Court
Ajit Singh @ Ajit Kumar vs Registrar Iase Deemed University ... on 6 February, 2019
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP-6018-2017 (O&M)
Date of Decision:06.02.2019
Ajit Singh @ Ajit Kumar ... Petitioner
Versus
Registrar, IASE Deemed University Rajasthan & another
... Respondents
CORAM:- HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA.
Present: None for the petitioner.
...
TEJINDER SINGH DHINDSA, J. (ORAL)
It may be noticed that even on the last date of hearing i.e. on 29.11.2018, no representation had been caused.
Dismissed for non-prosecution.
06.02.2019 (TEJINDER SINGH DHINDSA)
harjeet JUDGE
i) Whether speaking/reasoned? Yes/No
ii) Whether reportable? Yes/No
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