Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Hair-cutting, hair cleaning and washing allowance shall be admissible to sailors at the rates given below :
  Rs.head per mensem
(a)Sailors serving afloat 8. [75] [Substitued & Inserted by S.R.O. 4-E, dated 19th March, 1974]
(b)Other sailors 10. [00] [Substitued by S.R>O. 132, dated 9th May, 1989]