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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan Sati (Prevention) Act, 1987

(2)Words and expressions used but not defined in this Act and defined in the Indian Penal Code (Central Act 45 of 1860) or in the Code shall have the same meanings as are respectively assigned to them in the Indian Penal Code or the Code.