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Union of India - Section

Section 21 in The Kandla Harbour Craft Rules, 1955

21. Attention to certain signals required of tindals.

- The owner of every licensed harbour craft shall instruct the tindal of such harbour craft to pay immediate attention to the harbour craft muster flag-a square blue flag, with four horizontal red strips-which will be displayed on the Port Flagstaff when the licensing officer desires to carry out an inspection under Rule 12.