Delhi High Court - Orders
M/S Kishan Freight Forwarders vs Union Of India & Anr on 3 December, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~21 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13688/2021 & CM APPL. 43222-43223/2021
M/S KISHAN FREIGHT FORWARDERS ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Kushal
Kumar, Mr. Harsh Ahuja, Mr. Addtya
Kapoor, Mr. Akash Deep Gupta and
Mr. Samath Chowdhary, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Jagjit Singh, Senior Counsel for
Railways with Mr. Preet Singh and
Mr. Vipin Chaudhary, Advs. for
respondent (railways).
22
+ W.P.(C) 13700/2021 & CM APPL. 43259-43260/2021
M/S KISHAN FREIGHT FORWARDERS ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Kushal
Kumar, Mr. Harsh Ahuja, Mr. Addtya
Kapoor, Mr. Akash Deep Gupta and
Mr. Samath Chowdhary, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Jagjit Singh, Senior Counsel for
Railways with Mr. Preet Singh and
Mr. Vipin Chaudhary, Advs. for
respondent (railways).
23
+ W.P.(C) 13710/2021 & CM APPL. 43305-43306/2021
M/S KISHAN FREIGHT FORWARDERS ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Kushal
Kumar, Mr. Harsh Ahuja, Mr. Addtya
Kapoor, Mr. Akash Deep Gupta and
Signature Not Verified
Digitally Signed
By:AMIT ARORA
Signing Date:08.12.2021
11:51:34
Mr. Samath Chowdhary, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Jagjit Singh, Senior Counsel for
Railways with Mr. Preet Singh and
Mr. Vipin Chaudhary, Advs. for
respondent (railways).
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 03.12.2021 Issue notice. Mr. Jagjit Singh, learned counsel accepts notice on behalf of respondents.
Let the counter-affidavit be filed within three weeks. Rejoinder thereto, if any, be filed before the next date.
List on 25.01.2022.
In the meantime, the petitioner may participate in the fresh tendering process without prejudice to his rights and contentions.
VIPIN SANGHI, J JASMEET SINGH, J DECEMBER 3, 2021 sr Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:08.12.2021 11:51:34