Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(c) in The Haryana Homoeopathic Practitioners (General) Rules, 1975 (c)"Council" means the Council of the Homoeopathic System of Medicine, Haryana established and constituted under section 3 of the Act;
