Section 31 in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976
31. Cesses not to be levied in certain cases.
- Notwithstanding anything in any law for the time being in force no cess shall be levied on tax on professions, trades, callings and employments under any such law and provisions in such law authorising such levy and collection shall, on and from the date of commencement of this Act, stand repealed.
