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State of Odisha - Section

Section 33 in Madhu Babu Pension Yojana Rules, 2008

33.

The Sub-Collector shall review the monthly progress of expenditure regarding payment of pension to the pensioners in his/her Sub-Division and the Block Development Officers in his/her Block and submit the Monthly Progress Report to the D.S.W.O. in the district who in turn shall submit the Consolidated Report including the same in respect of the Urban Local Bodies in the Form-MBPY-VII to the State Government in Women and Child Development Department by 10th of the month following the moth of payment.