Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Nagpur Province - Section Section 12AA in The City of Nagpur Corporation Act, 1948 12AA. [ [Sections 12A and 12AA were deleted by Maharashtra 11 of 1996, Section 8.] * * *]
