Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(2)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (a)copy of the current rent receipt, rent agreement / registred lease deed, consent letter issued by the owner etc. as mentioned in rule 5;