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[Cites 0, Cited by 0] [Section 332(1)] [Section 332] [Entire Act]

State of Assam - Subsection

Section 332(1)(ii) in Assam Excise Rules, 1945

(ii)No compensation shall be paid when a shop remains closed for less than six hours. Closure for six hours or more shall be held to be a closure for the whole day.