Bombay High Court
Homelink Enterprises, Proprietor- ... vs Plasma Electronics, Partner Of ... on 3 October, 2022
Author: S.G. Mehare
Bench: S.G. Mehare
39-appln-2887-2022.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO.2887 OF 2022
HOMELINK ENTERPRISES, PROPRIETOR- BHUPESH OMPRAKASH
GUPTA
VERSUS
PLASMA ELECTRONICS, PARTNER OF PRIYANKA GOKUL ATHRE
...
Advocate for Applicant : Mr. Munde Dhanraj P.
...
CORAM : S.G. MEHARE, J.
DATED : 03rd OCTOBER, 2022 PER COURT:-
Issue notice to the respondent, returnable on 13.10.2022.
(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 03/10/2022 ::: Downloaded on - 04/10/2022 20:02:28 :::