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Bombay High Court

Homelink Enterprises, Proprietor- ... vs Plasma Electronics, Partner Of ... on 3 October, 2022

Author: S.G. Mehare

Bench: S.G. Mehare

                                                                39-appln-2887-2022.odt
                                       (1)


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                   CRIMINAL APPLICATION NO.2887 OF 2022

   HOMELINK ENTERPRISES, PROPRIETOR- BHUPESH OMPRAKASH
                              GUPTA
                              VERSUS
    PLASMA ELECTRONICS, PARTNER OF PRIYANKA GOKUL ATHRE
                                 ...
           Advocate for Applicant : Mr. Munde Dhanraj P.
                                 ...
                                CORAM : S.G. MEHARE, J.

DATED : 03rd OCTOBER, 2022 PER COURT:-

Issue notice to the respondent, returnable on 13.10.2022.
(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 03/10/2022 ::: Downloaded on - 04/10/2022 20:02:28 :::