Supreme Court - Daily Orders
Astha Goel vs The Medical Counselling Committee ... on 6 June, 2022
Bench: M.R. Shah, Aniruddha Bose
ITEM NO.33 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 409/2022
ASTHA GOEL & ORS. Petitioner(s)
VERSUS
THE MEDICAL COUNSELLING COMMITTEE (MCC) & ORS. Respondent(s)
(FOR ADMISSION and IA No.81570/2022-EXEMPTION FROM FILING
AFFIDAVIT)
Date : 06-06-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
(VACATION BENCH)
For Petitioner(s) Mrs. Rachna Srivastava, Sr. Adv.
Dr. Charu Mathur, Adv.
Ms. Tanvi, Adv.
Mr. Sanjay Kumar Dubey, Adv.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let the advance copy of the petition be served on Ms. Aishwarya Bhati, learned Additional Solicitor General who may get instructions in the matter.
The petitioner may serve one advance copy of the petition in the Central Agency also.
Put up on 08.06.2022.
(SWETA BALODI) (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SWETA BALODI Date: 2022.06.06 17:39:02 IST Reason: