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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(5) in Telangana Intermediate Education Act, 1971

(5)One-third of the total strength of the Board existing at the time of a meeting of the Board, shall form the quorum for that meeting.Explanation. - For the purpose of this sub-section, fractions exceeding one-half be counted as one and other fractions shall be disregarded.