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[Cites 0, Cited by 3] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(a) in The Electricity Act, 2003

(a)protecting the public (including the persons engaged in the generation, transmission or distribution or trading) from dangers arising from the generation, transmission or distribution or trading of electricity, or use of electricity supplied or installation, maintenance or use of any electric line or electrical plant;