Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64B(1)] [Section 64B] [Entire Act]

State of Rajasthan - Subsection

Section 64B(1)(iii) in Rajasthan Factories Rules, 1951

(iii)has adequate knowledge of the language spoken by majority of the workers in the region in which the factory where he is to be appointed is situated.