Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(xxii) in The Employees' State Insurance Act, 1948

(xxii)the procedure to be followed in remitting contributions to the Corporation; and