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State of Bihar - Section

Section 104 in Rules Framed by Board of Revenue under section 90

104.

Licences for the home-brewing of pachwai shall be granted at the following rates per annum, the fee being paid before the licence is issued :-
  Rs. P. per household
Purnea 2 0 "
Bhagalpur (except in the Banka sub-division). 2 0 "
Champaran 2 0 per village