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State of Bihar - Section
Section 104 in Rules Framed by Board of Revenue under section 90
104.
Licences for the home-brewing of pachwai shall be granted at the following rates per annum, the fee being paid before the licence is issued :-| Rs. | P. | per household | |
| Purnea | 2 | 0 | " |
| Bhagalpur (except in the Banka sub-division). | 2 | 0 | " |
| Champaran | 2 | 0 | per village |