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State of Maharashtra - Section

Section 82J in Nagpur Improvement Trust Act, 1936

82J. [ Submission of an abstract of the accounts to [State] [Inserted by Central Provinces and Berar Act XXXIV of 1949, section 26.] Government.

- At the end of each half of every financial year the Trust shall submit to the [State] [Substituted for 'provincial' by A. O., 1950.] Government an abstract of the account of its receipts and expenditure for each half year.]