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Scarpe Marketing Pvt. Ltd vs Anheuser Busch Inbev India Limited on 22 August, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.120                            COURT NO.6               SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   5127/2023

     SCARPE MARKETING PVT. LTD.                                      Appellant(s)

                                                   VERSUS

     ANHEUSER                BUSCH       INBEV      INDIA    LIMITED Respondent(s)

     (FOR ADMISSION and I.R. and
     IA No. 26950/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 32306/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH C.A. No. 5128/2023 (FOR ADMISSION and I.R.) Date : 22-08-2024 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH For Appellant(s) Dr. Aditya Sondhi, Sr. Adv. Mr. Amar Gupta, Adv.

Mr. Divyam Agarwal, AOR Mr. Aniket Aggarwal, Adv. Mr. Chirag Basu, Adv.

Mr. Dama Seshadri Naidu, Sr. Adv. Ms. Malvika Kapila, AOR Ms. Tanwangi Shukla, Adv. Ms. Shraddha Gupta, Adv. Ms. Harbani Shinh, Adv.

For Respondent(s) Mr. Devadatt Kamat, Sr. Adv. Ms. Malvika Kapila, AOR Ms. Tanwangi Shukla, Adv. Ms. Harbani Shinh, Adv. Mr. Revanta Solanki, Adv. Ms. Shraddha Gupta, Adv.

 Mr. Gaurav Pachnanda, Sr. Adv.

Mr. Amar Gupta, Adv.

Mr. Divyam Agarwal, AOR Mr. Aniket Aggarwal, Adv. Mr. Chirag Basu, Adv. Ms. Shreya Bansal, Adv.

UPON hearing the counsel the Court made the following O R D E R List on 19th September, 2024.

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2