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[Cites 0, Cited by 0] [Section 49H] [Entire Act]

Union of India - Subsection

Section 49H(2) in Conduct of Elections Rules, 1961

(2)As each elector enters the polling station, the presiding officer or the polling officer authorised by him in this behalf shall check the elector's name and other particulars with the relevant entry in the electoral roll and then call out the serial number, name and other particulars of the elector.