Section 2(33) in Assam Urban Water Supply and Sewerage Board Act, 1985
(33)"Water Connection" includes: -(i)A tank, cistern, hydrant, stand pipe, meter or tap situated on any private property and connected with a main or other pipe belonging to the Board; and(ii)The Water pipe connecting such a tank cistern, hydrant standpipe, meter or tap with such main or pipe.
