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State of Telangana - Section

Section 15 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

15. Declaration of Result of Uncontested Election.

(1)If the number of contesting candidates is more than one, poll shall be taken.
(2)If there is only one validly nominated candidate, the Returning Officer shall forthwith declare such candidate as duly elected in Form-X and send the same to the State Election Commission, Election Authority and the District Election Authority.