Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 52] [Entire Act] State of West Bengal - Subsection Section 52(a) in The Calcutta University Act, 1979. (a)the admission of students to the University and the colleges affiliated to or recognized by it and their enrolment as such;
