Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Entire Act] State of Punjab - Section Section 16 in The Punjab Municipal Act, 1999 16. Municipal authorities of a larger urban area. - The municipal authorities for the purposes of giving effect to the provisions of this Act in a larger urban area shall be, -(a)the Municipal Corporation;(b)the Standing Committee;(c)the Mayor; and(d)the Commissioner.Municipal Corporation
