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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(F) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(F)[Three Directors] [Substituted by G.S.R. 252(E), dated 19.2.2007, for " Two Director" (w.e.f. 19.2.2007). and as corrected by S.O. 335(E), dated 8.3.2007.] nominated by the Board from amongst the Directors referred to in clauses (e), (f), (h) and (i) of sub-section (3) of section 9 of the Act:]