Section 79(1)(f) in Andhra Pradesh Co-Operative Societies Act, 1964
(f)[ an officer, or an employee of the society including the paid Secretary dishonestly or fraudulently mis-appropriates or otherwise converts for his own use or intentionally causes loss to the property of the society entrusted to him or under his control as such officer or employee or allows any other person so to do ; [Added by Ibid.]