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[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Rajasthan - Subsection

Section 336(1) in Rajasthan Panchayati Raj Rules, 1996

(1)He shall act as Officer Incharge Panchayati Raj for the district who shall provide necessary guidance and advice in the implementation of rural developmental schemes and programmes in the district.