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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The National Environment Appellate Authority Act, 1997

(4)The Authority shall dispose of the appeal within ninety days from the date of filing the appeal:Provided that the Authority may for reasons to be recorded in writing dispose of the appeal within a further period of thirty days.