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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(1) in Jharkhand Co-operative Societies Rules, 2008

(1)General Meeting. - The general Meeting of a registered society shall be of the following kinds:-
(a)Preliminary General Meeting.
(b)Annual General Meeting.
(c)Extraordinary General Meeting.
(d)Special General Meeting.