Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 175 in The Finance Act, 2018 175. Amendment of section 43. - In section 43 of the principal Act, in sub-section (5), the words, figures and letters ", without prejudice to the provisions of section 54AA of the Reserve Bank of India Act, 1934," shall be omitted.
