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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)A copy of the statement shall be forwarded to the Speaker and the Leader of the House [at least] [Inserted by L.S. Bn. (II), dated 9.5.1989, para 2930.] one day in advance of the day on which it is made.[* * ***] [Omitted by L.S. Bn. (II), dated 9.5.1989, para 2930.]